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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 9(8) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014

(8)The trustee shall make distributions and ensure that investment manager makes timely declaration of distributions to the unit holders in accordance with sub-regulations (6), (7) and (8) of regulation 18.