Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Union of India - Subsection Section 111(2) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (2)All first-aid personnel shall be imparted training including refresher courses by a qualified medical officer authorised for the purpose.
