B.V.Ramesh And Ors vs State And Ors on 4 September, 2008

[Cites 1, Cited by 1]

Karnataka High Court

B.V.Ramesh And Ors vs State And Ors on 4 September, 2008

Author: S.Abdul Nazeer

Bench: S.Abdul Nazeer

1

IN THE HIGH COURT OF' KARNATAKA AT BANGALORE

DATED THIS THE 475 DAY OF SEPTEMBER 2008

BEFORE

THE HODPBLE MRJUSTICE s. ABDUL NAZEER'      '

WRIT PETITION No.244I 19~97_ _ 
CIW. W.P. Nos.@____694l1997 ANQ'   '7 w '
1'75-45[1997 MUN)  "  A

{N WRIT PETITION No.2244I1997  -

BETWEEN :

1.

Sri. B.V. Ramcsh   .  V  ~ V
S/0. Sri. B. Vcnkatazamanaiai;  
Aged 46 years " . v '

Shimogavﬁist. 

Sri,; p..;, Laksx Lma.  "n a V"
Sm. Sn', RP. 

 " «Agcd 43' ycars
 ' .r.Ii:i1i;>r.,«E11g?ia1Veer (Civil)
   

"M:-.tz;th1ka'   H
Hcasangxgar Taluk
Shimoga Dist.

.  f ..  N. Smya Prakash
'  819; Sri. N. Narasappa

'Aged 45 years

    Assistant Accounts Oﬁiccr



K.P. C. Ltd.
Masthikattc
Hosanagar Taluk

Shimoga Dist.     

(By Sri: C.V. Kumar, Adv.)

AND :

1. The State ofKan1ataka  '
By its Secretary
Etiucation Department
M.S. Btlikcling ,  
Dr. Ambcdkar  1
Bangalore -- 1  '
2. The Commicsﬁioncr§for»Pi1b3icA'I~n;3t111ciions
New Public     ' A " 
  

Bangaln-gfc -:j__ 

3. of ';'~'::1_b}iVcV,'WI3::structic>r1s
Smmega _    .

4. The Ksﬁistaﬁi'  Ofﬁccr
H°Sanagwf"i'a1:ak   

 v   am ataVka  'ﬁuwcr Corporation Ltd.

_ No[82,_Shakt1 Bhavan
 " »R.{.3,.' Road.' Bangalore - 1
    Director

  6. {Engineer

Karnataka Power Corporation Ltd.
 Maxsﬁﬁkattc
* :HosanagarTa1uk

 V' . _ 'Shjmoga



7. The Head Master
English Medium Higher Primary School
Karnataka Power Corporation Ltd.
Masthikattc
Hosaxmagar Taluk

Shimoga  RESPONDENT;S__ '~--._  Z %

(By Sri: B. Manohar, AGA. For R-I-4
Sri. S.N. Murthy, Adv. for R«5~7)

This Writ Petition is ﬁled unaef ;~.§ti.;»1cs 22a&..227V"5f%'  J

the Constitution of India, praying to dg=:cIa1r':' .. Ann-A}
dt.f29.4.94 by R-1 in respect of ghc Exig"1i.'e11Mktdinm sc'hoo'l
as unconstitutional and etc. V --.  --_  ,   

IN WRIT PETITION Nq;gj.3:o4!.1€;9?v_     " 

BETWEEN :

1 RB. Fcﬂ3an:ios"   .  

Slo. B.BI'.F'c'z3::audcaf".«.  
Oﬂioc of the Exooutivc Engfig1ecr(R}
K.P.C.;L'tc1.  Z  o

- V.  Sago: 'I'a111k«  _____ .. v

 - V Shiniogaﬁi-at. ~ A '_

 2 "3-.ri..M} 

S/oo. ML Chizénagapa
Majozj _v . 
'V Oﬁce of the Asst. Executive Engineer (RL)

'  Saga: Taiuk

  T ﬁhimoga Dist.



S11. M. Pushparaj
S] 0. Swammathan

Mag' I'
O of the Asst. Executive Engineer (RL)
K.P.O. Ltd.

Kargal, Sagar Taluk
Shimoga Dist.   

S.A. Ishok

S/0. M.K. Thangal
Major

Bazaar Linc

Kargal, Sagar Taluk
Shimoga Dist.

A.S. Abdul Rehman ._  I
S/0. A.S. Sulcman  _  V
Major ' 1

Afljiiitha     

Bazaar Linc;  '

Kargal,  VA    %
Shimoga D1st,f  1'5 '

Joscphvﬁontim.   
S/o. Axzthzmys. Moﬁtixm 
Major, J.E.,'-(Cy V  * "
I<.P.§:; "Ltd.  ., _ "

 .....

~9~hjmogé:V £)isL.._ S'; O;"Muth1-ﬁﬁvzémy Major, (__3pc1'ator K. P. C» .. Ltd.

Taluk A Snimpga Dist.

Venkatcsha Murthy __S]o. I-1.8. Krishnamurthy IO.

11. 12 Major, K. P. C. Ltd.

Kargal, Sagar Taluk Shimoga Dist.

Sri. Uxuesh K. 1312131:

8/0. Krisllna G. Bhat Major, 1{.P.C. Ltd. Kargal, Sagar Taluk Shimoga Dist.

Sri. M. S. Vasista 1-3/0. 8. G. Puranik Major, Stcnographcr K.}'.C. Ltd.

Kargal, SagarTa1uk Shimoga Dist. ' Sri. J.N. Rathod S/0. N.C.. Rathod Major, J. E. QC) ' K.P.C. Lu__1.~ ' Shinfzpga Dist;-T;~.._» » Sri. Rocbfigucs . . S/o. PctcrRod1ig1,.1cs~. V ' M{;j<J1',L. Asst. ':%d_.:i1in.isiraIion !._§.F*..C._%VLt{1. ..... Taluk % 4 Axis :

(By Adv.) Thc of Karnataka * Secretary Education Department M.S. tzluikiing . . . PETITION ERS Dr. Ambedkar Vcedhi Bangalore -- 1

2. The Commissioner for Public Instructions New Public Oﬁccs Nrupathunga Rom Bangalore

3. The Deimty Director of Public * . 2 V' Shimoga '_

4. The Block Education Oﬁcer ' _ Kargal, SagarTa1uk Shimoga District ' _ «.

5. The Karnataka Powcrﬁdrpozatijn ~'Ltd;'~~[ 1» ..

No.82, Shakt§.'BI__1avan " ' V. " - ' EEC.

By its _IZ.i!ix*c<_:t9r 5 V .

6- The {Eicct:i<>aI3k%...% Kama taka. Powczf (lﬁrpqfaﬁon Ltd. Shim9ga._Dis!1ic-tf.V ' ~

7. The Heéﬂﬁ'-.MastVt:'1 '_ A' Ezjlgiish Medium I-Iighcr Primary School Power-----Gorpomﬁon Ltd.

" . V Niasttiiiiatm ' "Ho8&!1T1ag§urAV'f'@1uk RESPONDENTS ji (By B. AGA. For R-1-4 V' V, " *"F11is Writ Petition is ﬁled under Ariicies 226 65 22'? of '--.tha-:=_ <C_Of;Stl't'l1ti0I1 of India, praying to declare Ann-A . .£i$.Q:9.4."94 by R-4 in respect of the English Medium school as uixconstitlxtionai, void and uncndomcatak: and etc. IN WRIT PETITION No. 17545! 199'? BETWEEN :

1.

Balachaxzadra Bczmur S/o. Ranganatha Rao Hindu, Aged 37 years NP!)-2/2 S.V.P. Colony, Jogfalls Shimoga Dist.

MG. Krishnaiah S/o. M. Gangaiah Aged 38 years H.No.TE-3/1 % :

S.V.P. Co1o:ny, 2:

Shizznoga. Dist 2 in " ' L. Salc1§aya'1'€g3ik'«1.;::V_ _ , S/o. Ixxkyanaik ' _ Aged '#2 years R ' 13.15'. -3:2/2.. * S. V. P. Crzlony, Jogfailg .. 44 V. Shimoga iliist." _ _____ S/b~Ki>ﬁ"aP1=>?* PEQAG/. 1; Mound '3.v.P. coicim; Jogfalls Shimoga Dist.

__ Fcmandics V. S'/0, John Fcrnandies ' Aged 40 years gkrjza 1, Raddy Block VV _K.E.B. Colony 3 8/0.

'42«--3'¢3rS Joﬁalls Shimoga Dist.

MS. Vijayanarayan S/0. Sampath Kumar Aged 42 years ?F-- 13/ 1 .

S.V.P. Colony, Jog!"

Shimoga Dist.

Manjappa S/o. Ningaiah '<3' type, S.V.P. Cozcam. 5 Jogtfalls " ' "

Shimoga Dist. H Mrs. Fernamijcs ._ . ' W/0» Aged 44?) years . » "

Mrs, Hciai1sc,'Nr-,a;3r Hgspital Jogfans, Shimoga Dia_;.'_, ' - S/o.

;f\g"ed.40 years « V1, S.V.P. %3.:'~.=i1y " 303%'-s,"Shim°ga Dist- M'.p;% Fiﬁ.'-91, Church. Mount S.V..{". Colony, Jogalls AA ' Shimoga Dist. sam@ jamma W/o. Kcmpaiah

12.

13.

14.

- 15.

Aged 40 years G~128, workmen Block Jogﬁalls Shimoga Dist.

Yuraja S] 0. K. Bangarappa Aged 36 years GF4/, KEB L.S. Bhock Jogalls Shimoga Dist.

K.V. Shivamurthy S/o. Vccrabhadrappa. Aged 45 years ' 'M G--131,wor1qnen V Jogfans Shimoga "

Aged 45 Ayéars 1 M9 ' ' SALP. «Co1on}*<_ ~ Jozfalls ' "

Dist, A « _____ .. e 3/6; Matiyappa % k ream ' E-15--,f2, lI.Mount ' A. '*»S.V;

K V " Shimégh Dist. _S3ri:V'C.V. Kumar, Adv.) Am) ;

PETETIONERS 10

1. The State of Karnataka By its Secretary Education Dcpartmcnt M. S. Building Dr. Ambcdkar Vcodhi Bangalore --~ 1

2. The Commissioner for Public Iraa:?..A'1:1'u<:,'ﬁt')11zé}' 4' ' " V New Public Oﬁc-as " A Nrupafhunga Road ' Bangalarc

3. The Deputy Dim-ctor _of VVI_I2:.s?._trqct:i(>.i1s« Shimoga

4. The Assistant Jogfaﬂs, Sagar_TaIulv( w V = '

5. we Karnaiazagpewca-.Cbrporation Ltd:

No.82, 12.0. Read, 3.811gakvre.¢~?>1_' .. "

By1tsa..,[" ' ':'.}.:)_1I'f39tQr

6. The C'.-hicf Engimitzr .4 .. Poi:-:cr"C0rpi:ration Ltd.

..... .. e V ' V' ﬁasmr . Higher Primary School ' . Corporation Ltd.

"Shag-:1va1:hy Valley .V English Higher Primaxy School AA jdogfzails, Shimoga RESPONDENTS Manohar, AGA. For R-1-4

---S1-i.' S.!'€. Murthy, Adv. for R--5--7) 11 This Writ Fatima is ﬁled under Ame" 1».-,3 226 an c$£(;.i _ 7 the Constitution of India, praying to declare L' * dt.29.4.94 by R-1 in respect of the English Medium 4- _ as unoonstatuﬂonal and etc. These Writ pctiticms con1ing_»'c-1; for"t)_r':f1ers 3 the court made the following:

032$;-_;A Learned for that the matter in issue by the F113} Bench ASSOCIATED AMNAGEMMS % AND SECONDARY SCHOOLS _INVx VS. THE STATE or KARNA 33 ' SECRETARK DEPARTMENT or Emffzsa i:':arvfa;: fAé271£;39~ [LR 2m K2412 2395.

2. Thggisubmission of the learned Counsel for the on record. The writ pcﬁiions are disposed '%« 12 of in terms of the aforesaid Full Bench decision of Court. No costs.

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