Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(ii) in The Rajasthan Land Development Corporation Rules, 1977 (ii)Full description of the land alongwith khasra numbers thereof with area of each khasra number and the name of the village/s and the tehsil/s in which it is situated.
