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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(1) in C.T. University Act, 2016

(1)The Governing Body of the University shall consist of the following persons, namely :-
(a) the Chancellor; : Chairman
(b) the Vice-Chancellor; : Member
(c) three persons nominated by the Society, out ofwhom two shall beeminent educationists; : Member
(d) one expert of management or informationtechnology; : Member
(e) one expert of Finance, nominated by theChancellor; : Member
(f) the Secretary to Government of Punjab, Departmentof HigherEducation or his representative, not below the rank ofJoint Secretary; and : Member
(g) one eminent educationist nominated by theSecretary to Government ofPunjab, Department of Higher Educationin consultation with the Chancellor. : Member