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[Section 15]
[Entire Act]
State of Punjab - Subsection
Section 15(1) in C.T. University Act, 2016
| (a) | the Chancellor; | : Chairman |
| (b) | the Vice-Chancellor; | : Member |
| (c) | three persons nominated by the Society, out ofwhom two shall beeminent educationists; | : Member |
| (d) | one expert of management or informationtechnology; | : Member |
| (e) | one expert of Finance, nominated by theChancellor; | : Member |
| (f) | the Secretary to Government of Punjab, Departmentof HigherEducation or his representative, not below the rank ofJoint Secretary; and | : Member |
| (g) | one eminent educationist nominated by theSecretary to Government ofPunjab, Department of Higher Educationin consultation with the Chancellor. | : Member |