Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 129 in The Punjab Motor Vehicles Rules, 1989

129. Manner of services of orders

. [Sections 99 and 107] - The orders of the State Transport Authority, or, as the case be, Regional Transport Authority concerned under sub-section (2) of section 103 shall be served under registered post or through notice published in a newspaper in the Punjabi language having circulation in the area covered by the scheme.