Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tripura - Section

Section 20 in Tripura Foodgrains (Distribution) Control Order, 1972

20. Hours of sale.

- An appointed retailer shall sell foodgrains during shop hours only.