Delhi High Court - Orders
And 2 Cpc) Intercontinental Great ... vs Parle Product Private Limited on 19 March, 2021
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 64/2021 and IA 1803/2021 (Order XXXIX Rules 1
and 2 CPC)
INTERCONTINENTAL GREAT BRANDS ..... Plaintiff
Through Attendance not given
versus
PARLE PRODUCT PRIVATE LIMITED ..... Defendant
Through Attendance not given
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 19.03.2021 CS(COMM) 64/2021 and IA 1803/2021 (Order XXXIX Rules 1 and 2 CPC)
1. Learned counsel for the parties are stated to be busy before another Court.
2. List on 24th March, 2021.
C.HARI SHANKAR, J MARCH 19, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:22.03.2021 18:04:25