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Delhi High Court - Orders

And 2 Cpc) Intercontinental Great ... vs Parle Product Private Limited on 19 March, 2021

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~24
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      CS(COMM) 64/2021 and IA 1803/2021 (Order XXXIX Rules 1
                                 and 2 CPC)

                                 INTERCONTINENTAL GREAT BRANDS          ..... Plaintiff
                                              Through Attendance not given

                                                   versus

                                 PARLE PRODUCT PRIVATE LIMITED       ..... Defendant
                                                Through Attendance not given
                                 CORAM:
                                 HON'BLE MR. JUSTICE C.HARI SHANKAR
                                          ORDER

% 19.03.2021 CS(COMM) 64/2021 and IA 1803/2021 (Order XXXIX Rules 1 and 2 CPC)

1. Learned counsel for the parties are stated to be busy before another Court.

2. List on 24th March, 2021.

C.HARI SHANKAR, J MARCH 19, 2021 r.bararia Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:22.03.2021 18:04:25