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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Gujarat - Subsection

Section 49(3) in The Gujarat University Act, 1949

(3)The [Executive Council] [This word was substituted for the word 'Syndicate' by Gujarat 6 of 1973, section 2 (2).] shall also prepare, before such date as may be prescribed by the Statutes, the financial estimates for the ensuing year.