Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 53 in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012 53. What is your business continuity plan? Give details including details of the disaster recovery site.
