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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(h) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(h)to establish and maintain colleges, schools, centres, Divisions/Departments/Institutions relating to agriculture, fisheries, dairying, veterinary science, animal husbandry science, agricultural engineering, forestry and allied sciences;