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State of Bihar - Section
Section 47 in Rules under the Pharmacy Act, 1948
47. The following fees are prescribed:-
| Rs. | ||
| For the first registration in the Register | .. | 5 |
| For every qualification or status subsequently registered | .. | 2 |
| For restoration to the Register after removal for non-paymentof annual retention fee in addition to retention fee for the yearor years during which the name remained removed | .. | 3 |
| For annual retention | .. | 3 |
| For restoration to the Register under Section 37 of thePharmacy Act, 1948. | .. | 10 |
| For registration of a change of name or surname | .. | 3 |
| For every certified copy of an entry in Register | .. | 2 |
| For a "Duplicate" certificate under Rule 38 (2) | .. | 5 |