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Himachal Pradesh High Court

Vijay Kumar & Anr. vs . Prakasho Devi And Ors. on 3 March, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Vijay Kumar & Anr. vs. Prakasho Devi and ors.

Civil Revision No. 185 of 2018 with Civil Revision No. 216 of 2015, 58, 74 & 75 of 2016 .

03.03.2022 Present Mr. Ajay Sharma, Senior Advocate with Mr. Amit Jamwal, Advocate, for the petitioner(s) Mr. Peeyush Verma, Advocate, for respondents No.1 to 5 and for petitioners in Civil Revision Nos. 74 and 75 of 2016.

Mr. Ashok Sood, Sr. Advocate with Mr. Khem Raj, Advocate, for the respective respondents in both the petitions.

List after four weeks, as prayed for.

(Sandeep Sharma) Judge 3rd March, 2022 (reena) ::: Downloaded on - 03/03/2022 20:14:20 :::CIS