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State of Uttar Pradesh - Section

Section 993 in Rules under the United Provinces Excise Act, 1910

993. Production of permit.

- The person named in the permit shall present his copy to the Collector or other officer of the district appointed in this behalf from which the Bhang is to be transported or, as the case may be, to the Excise Inspector in-charge of the warehouse from which the Ganja or Bhang is to be transported who shall, after completing the endorsement on the back thereof, return it by post to the officer who issued it. The copy received by post shall be similarly dealt with.