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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 46(9) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

(9)[] [Renumbered '4' by Act No. 4 of 2017, dated 27.4.2017.] The Additional Commissioners and Joint Commissioners designated under sub-sections shall discharge their functions under the general superintendence of Commissioner.]