Section 354(6)(b) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

[Cites 0, Cited by 0] [Section 354(6)] [Section 354] [Entire Act]

State of Maharashtra - Subsection

Section 354(6)(b) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(b)the name of the candidate next in order of preference (whether continuing or not) is marked.

(i)by a number not following consecutively after some other number on the voting paper;