Section 19 in Assam Education Department Rules and Orders

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State of Assam - Section

Section 19 in Assam Education Department Rules and Orders

19. (i) The head of a school i.e., the teacher-in-charge of a school is differently designated in schools of different classes or grades and some times in schools of the same class and grade as shown below :

Primary and Middle Vernacular School except Middle Madrassa	Head Pandit
Middle English School other than Middle English Madrassa ;High School other than High Madrassa	Headmaster
Middle Madrassa, Middle English Madrassa, High Madrassa andTraining School	Superintendent

Again, in case of female officers the terms are used in the opposite gender.The term Headmaster used in the subsequent rules will however mean and include the head teacher-in-charge of any school viz., primary, middle and high school.

(ii)The term Assistant Headmaster means the teacher of this grade and includes Assistant Superintendents and Assistant Headmistresses.

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State of Assam - Section

Section 19 in Assam Education Department Rules and Orders

19. (i) The head of a school i.e., the teacher-in-charge of a school is differently designated in schools of different classes or grades and some times in schools of the same class and grade as shown below :