Section 64(1)(j) in The M.P. Vat Act, 2002

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

(j)

(i)fails to file a declaration under Section 57;

(ii)prevents or obstructs the interception or search of any vehicle or obstructs inspection of any goods under Section 57; or

(iii)prevents or obstructs the interception or search of any vehicle or obstructs inspection of any goods under Section 59 or 60;

(iv)fails to file a declaration under Section 61;

(v)fails to furnish information or produce accounts, registers and documents under Section 62; or

(vi)fails to furnish information or statements as required by Section 63;

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