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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(1)(b) in Tamil Nadu Apartment Ownership Act, 1994

(b)description of the building stating the number of storeys and basements, the number of apartments and the principal materials to which it is, or is to be, constructed;