Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 65 in U.P. Zila Panchayats Service Rules, 1970 65. Entries in service-books to be attested by head of the department. - It shall be the duty of the head of the department to ensure that all entries in the service-books are made and attested.
