Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(16) in The Central Road Fund (State Roads) Rules, 2007 (16)The accounts of the Fund shall be audited by the comptroller and Auditor-General of India , in such manner and at such intervals, as may be specified by him.
