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Bombay High Court

Balaji Sitaram Aghav vs The State Of Maharashtra And Others on 7 January, 2022

Author: S.G. Dige

Bench: S.V. Gangapurwala, S.G. Dige

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                     WRIT PETITION NO.5440 OF 2020
      (Balaji Sitaram Aghav Vs. The State of Maharashtra and others)

                                     .....
Mr. Pramod Kulkarni, Advocate for the petitioner
Mr. A.R. Kale, A.G.P. for the respondent/State
                                     .....

                                   CORAM :    S.V. GANGAPURWALA AND
                                              S.G. DIGE, JJ.

DATE : 07.01.2022 PER COURT :

Re-issue notice to respondent Nos.5 to 7, returnable on 4 th March, 2022.

   [S.G. DIGE]                                     [S.V. GANGAPURWALA]
     JUDGE                                                 JUDGE

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