Section 3(2)(b) in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)deductions made under the proviso to sub-section (2) of section 9 of the Payment of Wages Act, 1936 (Central Act 4 of 1936);

Legal Document View