Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Protection of Interests in Aircraft Objects Act , 2025

(2)Every order made under this section shall, as soon as may be after it is made, be laid before each House of Parliament