Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104(6)] [Section 104] [Entire Act] State of Andhra Pradesh - Subsection Section 104(6)(b) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006 (b)that the code of conduct prescribed by the State Election Commission has been read by me/ read over to me and I will abide by it.