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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(2)(g) in The Vidarbha Irrigation Development Corporation Act, 1997

(g)to establish, maintain and operate laboratories, experimental and research stations and farms for conducting experiments and research for-
(i)utilising the water, electrical energy and other resources in the most economical manner for the development of the Godavari and Tapi River Valley in Vidarbha region;
(ii)determining the effect of its operations on the flow conditions in the Godavari and Tapi River and its tributaries in Vidarbha region;
(iii)providing navigation condition in the Godavari and Tapi River and its tributaries in Vidarbha region;