Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Manipur - Section Section 14 in Manipur Lokayukta Rules, 2018 14. All appointment in the Manipur Lokayukta, to the post equivalent to Group - A & B posts in Manipur Government shall require prior consultation with MPSC.
