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State of Bihar - Section

Section 1 in Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012

1. Short title, extent and commencement.

(1)These Rules may be called the "Bihar Gram Sabha (Co-ordination of meeting and Procedure for conduct) Rules, 2012.
(2)It shall extend to whole of the State of Bihar.
(3)It shall come into force at once.