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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Puducherry - Subsection

Section 81(2)(j) in Puducherry Town and Country Planning Act, 1969

(j)the form in which any application for permission for development shall be made, the particulars to be furnished in such application and documents and plans which shall accompany such application;