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[Cites 0, Cited by 0] [Section 30C(2)] [Section 30C] [Entire Act]

Union of India - Subsection

Section 30C(2)(a) in The National Institute Of Pharmaceutical Education And Research Act,1998

(a)to advise on matters relating to the duration of the courses, the degrees and other academic distinctions to be conferred by the Institutes, admission standards and other academic matters;