Section 79 in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
79. Emergency action plans.
- An employer shall ensure at a construction site of a building or other construction work that in case more than five hundred building workers are employed at such construction site emergency action plan to handle the emergencies like:(a)fire and explosion;(b)collapse of lifting appliances and transport equipment;(c)collapse of building, sheds or structures etc;(d)gas leakage or spillage of dangerous goods or chemicals;(e)drowning of building workers, sinking of vessels; and(f)land slides getting building worker buried, floods, storms and other natural calamities, is prepared and submitted for the approval of the Chief Inspector.
