Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 8 in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

8. Licence Register

.— The market committee shall cause a licence register to be maintained in Form 6.