Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Haryana - Subsection

Section 47(iii) in Faridabad Complex Administration Building Rules, 1989

(iii)the inner and the outer parts of the wall shall each be not less than 10 centimetre thick throughout, except that in a wall exceeding 6 metres length and 3.5 metres in height a proper structural design shall be submitted.