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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3)(viii) in The Assam Non-Government Educational Institutions (Regulation and Management) (Amendment) Act, 2018

(viii)"Guwahati Municipal Corporation" means the Guwahati Municipal Corporation established under the Gauhati Municipal Corporation Act, 1971;