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Allahabad High Court

Laxmi Narayan Dubey vs State Of U.P. And Others on 10 December, 2012

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - A No. - 62650 of 2012
 

 
Petitioner :- Laxmi Narayan Dubey
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kamlesh Shukla
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.
 

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter. Sri Pankaj Kumar Srivastava, Advocate has filed caveat on behalf of the Committee of Management may also file counter affidavit within the aforesaid period.

List thereafter.

Order Date :- 10.12.2012 OP