Allahabad High Court
Laxmi Narayan Dubey vs State Of U.P. And Others on 10 December, 2012
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- WRIT - A No. - 62650 of 2012 Petitioner :- Laxmi Narayan Dubey Respondent :- State Of U.P. And Others Petitioner Counsel :- Kamlesh Shukla Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter. Sri Pankaj Kumar Srivastava, Advocate has filed caveat on behalf of the Committee of Management may also file counter affidavit within the aforesaid period.
List thereafter.
Order Date :- 10.12.2012 OP