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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2013

(2)Words and expressions used and not defined in these rules but, defined in the Act, shall have the same meaning as assigned to them in the Act.Chapter-II Obligations of Employer Towards Employees Engaged in the Cleaning of Sewer or Septic Tank