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State of Rajasthan - Section

Section 21 in Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006

21. Outstanding Expenses.

Form-IRevised Estimate for the year.................and Budget Estimate for the year ................... of the Rajasthan Electricity Regulatory Commission.
Receipts Actual for the year ........... Budget Estimate for the year ........... Revised Estimate for the year ........... Budget Estimate for the year ...........
Grants-in-aid from the State Government.        
(i) Grants in aid towards, salaries.        
(ii) Other Grants in aid.        
Grand Total:        
Form - IIRevised Estimates for the year...........and Budget Estimate for the year ............... in respect of Rajasthan Electricity Regulatory Commission
Expenditure Actual for the year ........... Budget Estimate for the year ........... Revised Estimate for the year ........... Budget Estimate for the year ...........
1. Salary & Allowance:1.1 Pay & Allowance of Chairperson &Members.1.2 Pay & Allowances of Officers andEstablishment1.3 Pay & Allowances of Staff1.4 Honorarium1.5 Overtime Allowance1.6 Medical and Health Care Facilities1.7 Bonus1.8 Any other establishment charge (to bespecified)        
2. Payments towards professional fee & otherservices        
3. Travel Expenses3.1 Domestic Travel3.2 Foreign Travel        
4. Other Administrative Expenses:4.1. Telephone & Fax.4.2 Rent Rates & Taxes4.3 News Paper/Periodicals4.4 Advertisement and Publicity4.5 Postage and Telegram4.6 Liveries4.7 Water & Electricity4.8 Training expenses4.9 Contractual service expenses4.10 Ombudsmen expenses4.11 Any others (to be specified)        
5. Stationery & Printing5.1 Stationery5.2 Printing        
6. Publications        
7. Miscellaneous and other expenses        
8. Repairs & Maintenance:8.1 Buildings8.2 Machinery & Equipments8.3 Furniture & Fixture8.4 Vehicles8.5        
9. Petrol and Lubricants        
10. Hospitality Expenses        
11. Audit Fees.        
12. Legal charges.        
13. Provident Fund & Other Contribution:13.1 Pension & Gratuity (including commutedvalue of pension)13.2 Contribution to CPF13.3 Deposit Linked Insurance Scheme13.4 Leave Salary Contribution13.5 Pension Contribution13.6 Gratuity Contribution        
14. Interest14.1 Interest on GPF14.2 Interest on CPF14.3 Any others (to be specified)        
15. Capital Equipments:15.1 Vehicles15.2 Tools & Plants/Machinery &Equipments15.3 Furniture15.4 Computers15.5 Air conditioner/Cooler15.6 Any others (to be specified)        
  Grand Total