Madhya Pradesh High Court
Naresh Sharma vs The State Of Madhya Pradesh on 15 November, 2022
Author: Anand Pathak
Bench: Anand Pathak
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 6540 of 2022 (NARESH SHARMA Vs THE STATE OF MADHYA PRADESH) Dated : 15-11-2022 List along with Cr.A.No.6693/2022.
(ANAND PATHAK) JUDGE Anil* ANIL KUMAR CHAURASIYA 2022.11.17 10:22:14 +05'30'