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State of Rajasthan - Section

Section 435 in The General Rules (Civil), 1986

435. Officiating incumbents of above posts.

- A leave vacancy of any official mentioned in Rule 433 shall as far as possible, be filled up by an official who has already furnished security in his former office or a reserve of men who have furnished securities for these appointments. The District Judge shall arrange to maintain list of such officials and their securities must be scrutinized annually.