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State of Odisha - Section

Section 18 in Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa

18. Grievance Committee.

- There shall be a Grievance Committee consisting of Director EPM, Joint Director Inspection, Joint Director Marketing along with Representative of Apex State Level Small Scale Industrial Associations in order to look into the problems of registered SSI units. The Committee shall preferably sit once in a month.