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State of Punjab - Section

Section 5 in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

5. Monuments when kept open.

- [Sections 18 and 38 (2) (c) and (g) (3)]. - The protected monuments to which neither rule 3 nor rule 4 applies shall remain open from sunrise to sunset:Provided that the Government may, by notification, specify any other hours in respect of any protected monument or part thereof in which it shall remain open:Provided further that an archaeological officer may, by notice to be exhibited in a conspicuous part of the monument, direct that a protected monument, or part thereof shall be closed temporarily for such periods as may be specified in the notice.
(2)Nothing in this rule or in rule 6 shall apply to an archaeological officer, his agents, subordinates and workmen or to any other Government servant on duty at a protected monument.