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Himachal Pradesh High Court

Karamjeet Kumar vs . State Of H.P. on 13 October, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Karamjeet Kumar vs. State of H.P. Cr. Appeal No.469 of 2023 13.10.2023 Present: Mr. Virender Singh Rathore, Advocate, for the appellant.

of Mr. Jitender Sharma, Additional Advocate General, for the respondent/State. rtCr. Appeal No.469 of 2023 Admit.

Post Admission Notice.

Mr. Jitender Sharma, learned Additional Advocate General, appears and waives service of post admission notice on behalf of the respondent/State.

Record of learned court below be called for.

Cr.MP No.3911 of 2023 Learned Additional Advocate General prays for and is granted three weeks' time to file reply.

As prayed, list for consideration on 06.11.2023.

( Sushil Kukreja ) Judge 13th October, 2023 (reena) ::: Downloaded on - 13/10/2023 20:41:30 :::CIS