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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tripura - Subsection

Section 2(e) in Tripura Weights and Measures (Enforcement) Act, 1967

(e)'measuring instrument' means any measuring instrument other than a weighing instrument and includes any instrument-used for determining the length, area, volume or capacity, quality, temperature or density of any article;