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[Cites 0, Cited by 0] [Section 29(3)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(3)(vi) in The Maharashtra National Law University Act, 2014

(vi)supply the Chancellor, the copies of the agenda of the meetings of the authorities of the university, as soon as they are issued and the minutes of the meetings of the authorities, ordinarily within a month of the holding of the meeting ;