Section 2 in Bihar Lady Health Worker (Auxiliary Nurse Midwife- A.N.M.) Cadre Rules, 2013
2. Definitions.
- In these Rules, unless otherwise requires in the subject or context:-(1)'Government' means Bihar State Government ;(2)'Department' means Health Department ;(3)'Appointing Authority' means Civil Surgeon-cum-Chief Medical Officer of the concerned District;(4)'A.N.M' means Auxiliary Nurse Midwife;(5)'Commission ' means Bihar Staff Selection Commission;(6)'Cadre' means Bihar Lady Health Worker (A.N.M.) cadre;(7)'Appendix' means appendix appended to these Rules; and(8)'Recognized Institution' means the institution recognized by the Indian Nursing Council for A.N. Midwifery Course.
