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[Cites 0, Cited by 0] [Section 56] [Entire Act]

Union of India - Subsection

Section 56(2) in Sashastra Seema Bal Act, 2007

(2)If any unit, training centre or other establishment of the Force is being temporarily commanded by an officer of the rank of Second-in Command or Deputy Commandant, such officer shall have full powers of a commanding officer specified in sub-section (1).