Bombay High Court
Pallavi Khale vs Brihanmumbai Municipal Corporation on 29 February, 2024
Author: M.M. Sathaye
Bench: Nitin Jamdar, M.M. Sathaye
1 9-WP-714-2024 (OS)=.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 714 OF 2024
Pallavi Khale and Ors. ...Petitioners
Versus
Brihanmumbai Municipal Corporation and
Ors. ...Respondents
****
SNEHA Mr. Joel Carlos i/b Kuldeep Singh for the Petitioners.
NITIN Mr. Narendra Bandiwadekar, Senior Advocate a/w Shilpa Redkar for
CHAVAN
the Respondents/Corporation.
Digitally signed
by SNEHA NITIN
CHAVAN ****
Date: 2024.03.01
10:56:12 +0530
CORAM : NITIN JAMDAR AND
M.M. SATHAYE, JJ.
DATE : 29 FEBRUARY 2024 P.C. :
. The learned counsel appears for Respondent/Corporation and seeks time to file reply affidavit. Stand over to 28 March 2024.
(M.M. SATHAYE, J.) (NITIN JAMDAR, J.) Sneha Chavan ::: Uploaded on - 01/03/2024 ::: Downloaded on - 01/03/2024 12:25:12 :::