Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A(4)] [Section 7A] [Entire Act] State of Tamilnadu - Subsection Section 7A(4)(ii) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (ii)the Commissioner, in respect of religious institutions falling under clause (ii) of section 46; and