Karnataka High Court
Sri N Sheshachalam vs Sri N Venkatalakshminarasimha on 17 August, 2010
1 WP 2543€/G9
IN THE HIGH COURT or KARNATAKA AT BANGALORE
DATED THIS THE 17"'DAy OF AUGUST, 2010"
BEFORE:
THE HON'BLE MR. JUSTICE A.S. PAcHHH§nRH]=f*-d_
WRIT PETITION No.25434 95 gggg_Lgn4cP:} 4 '
BETWEEN:
N.Sheshachalam, H
S/o. Late K.L.Nanjundaiah,
Aged about 61 years,
Residing at No.10/44,
Model House Street,.'g
1" Main Road, "*A
Basavanagudi, » V ~ ,.'_xV;
Bangalore -- 56o.oo4.,w~-}VV-_g "¢«T;I PHTITIONER/s
{By Mfs.Lefiyers:®entreg Sri.V.Shivakumar,Adv.}
AND:
N.Venkatalakshnineresimhag
"<,Aged about 48 years;
Sfo. Late K L.Nanjundaiah,
H,Asst; Professor,
Dept.ioffCivil*Engineering,
Pondicherry Engineering College,
Pillelcnavadi, Pondy « 605 014,
' Having local address at No.184Y,
_'3" Main Road, 7" Block,
_ %g
._ f4"Pnase, BSK 3"'Stage,
% "fiangaiore -- 560 085. ... RESPONDENT/S
*d,fl' [Respondent served} *'k'k This Writ Petition is filed u/Articles 226 & 227 of the Constitution of India praying to quash