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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(5) in The Punjab Town Improvement Trust Rules, 1939

(5)In rules 79, 98 and 100, the expression "president of the municipal committee" includes the person appointed the Government to administer the affairs of a municipality, if the Municipal Committee is superseded by order of the State Government.